Rules of Procedure and Conduct of Business
in
Lok Sabha

  Preface

  Short Title and Definitions 

  Summons to Members, Seating, Oath or Affirmation and Roll of
   Members

  Election of Speaker and Deputy Speaker and nomination of Panel of
   Chairmen

  Sitting of the House 

  President's Address and Messages to the House 

  Arrangement of Business and List of Business 

  Questions 

  Half-an-Hour Discussions 

  Adjournment Motions 

  Legislation 

  Bills seeking to amend the Constitution 

  Petitions

  Resolutions

  Motions 

  Short Duration Discussions 

  Calling Attention 

  Motion of No-confidence in Council of Ministers and Statement by
    Minister who has resigned 

  Resolution for Removal of Speaker or Deputy Speaker from office 

  Financial Business 

  Privileges 

  Subordinate Legislation 

  Resignation and vacation of seats in the House 

  Leave of Absence from the sittings of the House 

  Communications between President and the House 

  Secret sitting of the House 

  Parliamentary Committees 

  General Rules of Procedure 

  Schedules 

  Appendices 

                               Officers responsible for supply of the information for 'Rules of Procedure'

Shri Brahm Dutt
Director, 
Tel: 23034939
E-mail: bdutt@sansad.nic.in 

Shri J.V.G. Reddy
Assistant Director,
Tel: 23034271
E-mail: comrules@sansad.nic.in

 

        For further query/clarification, if any, the concerned officer/officers may be contacted.