XI LOK SABHA DEBATES Session II, Budget 
 Tuesday, July  23, 1996  /  Sravana  1,  1918 (Saka)


Type of Debate: SPECIAL MENTION					

Title: Demand for proper security to self protection.

Text:


SHRI ANANT KUMAR HEGDE(KANARA):

¸ÉÒ +xÉxiÉ EÖò¨ÉÉ®ú ½äþMÉcä÷ (EòxÉÉ®úÉ) : 10 iÉÉ®úÒJÉ EòÉä ´É½þÉÆ b÷É. ÊSÉiÉ®ÆúVÉxÉ VÉÒ EòÒ ½þiªÉÉ ½þÉä
MɪÉÒ +Éè®ú =ºÉEòÒ VÉÉÆSÉ ºÉÒ.¤ÉÒ.+É<Ç. Eäò ½þÉlÉ ¨Éå ½èþ*



={ÉÉvªÉIÉ ¨É½þÉänùªÉ :Eò½þÉÆ {É®ú ½þÉä MɪÉÒ?


SHRI ANANT KUMAR HEGDE(KANARA):

¸ÉÒ +xÉxiÉ EÖò¨ÉÉ®ú ½äþMÉcä÷ : EòxÉÉÇ]õEò Eäò ¦É]õEò±É ¨Éå* 1993 ¨Éå ´É½þÉÆ {É®ú ¤É½ÖþiÉ ¤Écä÷ nÆùMÉä
½ÖþB lÉä* =ºÉ¨Éå 24 ±ÉÉäMÉ ¨ÉÉ®äú MÉB lÉä* b÷É. ÊSÉiÉ®ÆúVÉxÉ VÉÒ EòÉä ¦ÉÒ ¨ÉÉ®ú ÊnùªÉÉ MɪÉÉ lÉÉ* +ÉVÉ ¨Éä®úÒ
VÉÉxÉ EòÉä ¦ÉÒ JÉiÉ®úÉ ½èþ* =x½þÓ iÉi´ÉÉå xÉä Ênù±±ÉÒ {ɽÖÆþSÉEò®ú <ºÉ ¨É½þÒxÉä EòÒ 18-19 iÉÉ®úÒJÉ EòÉä
¨ÉÖZÉä ¨ÉÉ®úxÉä EòÒ vɨÉEòÒ nùÒ ½èþ*



={ÉÉvªÉIÉ ¨É½þÉänùªÉ :+É{ÉEòÉä EòÉèxÉ vɨÉEòÒ näù ®ú½þÉ ½èþ?


SHRI ANANT KUMAR HEGDE(KANARA):

¸ÉÒ +xÉxiÉ EÖò¨ÉÉ®ú ½äþMÉcä÷ : EòxÉÉÇ]õEò Eäò +¤nÖù±É ®ú½þ¨ÉÉxÉ 
... (´ªÉ´ÉvÉÉxÉ)



1993 ºÉä ´É½þÉÆ {É®ú ]èõ®äúÊ®úV¨É VÉÉ®úÒ ½èþ*

SHRI ANANT KUMAR (BANGALORE SOUTH): Sir, there is a serious danger to the life
of Shri Anant Kumar Hegde, our MP from Kanara. On May 10thin  Bhatkal,  our
BJP  MLA from Bhatkal, which constitutes part of Kanara Lok Sabha segment, was
gunned down by fundamentalists and criminals. From that day, continuously some
criminals, anti-social elements and fundamentalist forces are  following  Shri
Anant  Kumar  Hegdeour  hon. Member of Parliament from Kanara constituency,
making him as the next target for elimination.

Sir, since that day, i.e. right from May 10th till todaynobody  has
been arrested in connection with the assassination of Dr. Chittaranjan. Though
CBI  enquiry  had  been  institutedit  has  been  stalled. According to our
information, these elements are following Shri Anant Kumar Hegderight  from
Bhatkal, from the first week of July.

In  the  first  week  of  Julywhen he went to Bhatkal, these people
followed him in a car. CBI nabbed the  car  but  they  could  not  arrest  the
people.  Then  those  people  came to Bangalore on 8th, 9th, 10th and 12th and
waited in front of Yadav's Smriti, thinking that Shri Anant Kumar Hegde  would
be  available  there.  Our  MLCShri  K.  Narheri  lodged  a  complaint with
Sheshadripuram Police Station in Bangalore that  such  elements  had  come  to
eliminate  Shri  Anant Kumar Hegde, but police has not taken any cognisance of
that but instead have registered a complaint of theft.

Now the same culprits have  reached  Delhi  and  are  staying  in  New
Karnataka  BhavanS.P.  Marg, New Delhi. Karnataka Bhavan has become a place
for  criminals  and  culprits  to  stay.  They  are  staying  there  and   are
continuously  watching  the  movements  of  Shri Anant Kumar Hegde. Till today
nobody has been nabbed.

Shri Anant Kumar Hegde met the hon.  Speaker  on  12th  and  lodged  a
complaint  giving  full  details of the car and the description of the persons
who are following him. Hon. Speaker assured him that suitable action would  be
initiated  and  that he would take up this matter with the hon. Home Minister,
Shri Indrajit Gupta.

Sir,from 12th, twelve days have passed. Today is the 23rd July. No action  has
been  taken  by him. Shri Anant Kumar Hegde has not been given any protection.
The life and limbs of Shri Anant Kumar Hedge is under the protection  of  this
House, under the protection of the hon. Speaker and the hon. Deputy-Speaker.

Sir, Karnataka is also becoming ... (Not recorded)

We  will  not  allow this. In order to save the life of Shri Anant Kumar Hedge
from the attack  of  bulletswe  request  you  to  give  protection  to  him
immediately. Let the Home Minister give an assurance on the floor of this
House that he will be providing complete protection to Shri Anant Kumar Hegde.
...(Interruptions)

MR. DEPUTY-SPEAKER: Now I call upon Shri E.Ahamed to raise his matter.

... (Interruptions)

SHRI E. AHAMED (MANJERI): Sir, I would like to raise a very important point.
....(Interruptions)

SHRI NIRMAL KANTI CHATTERJEE (DUMDUM): Mr. Deputy-Speaker, Sir, he has used
the phrase... You have not expunged it. What do you take the House for?
...(Interruptions)

MR. DEPUTY-SPEAKER: Nothing is audible.

... (Interruptions)

SHRI NIRMAL KANTI CHATTERJEE: Sir, they are uttering this kind of phrase,
which should be expunged. You are keeping silent. You have to respond to our
request. ...(Interruptions)

MR. DEPUTY-SPEAKER: I have not been able to hear anybody because many Members
are speaking at a time.

... (Interruptions)

SHRI NIRMAL KANTI CHATTERJEE: Sir, what happened to you? ...(Interruptions)
They are using expressions like... You do not say that those words should be
expunged. ...(Interruptions)

MR. DEPUTY-SPEAKER: That phrase goes out of the record.

... (Interruptions)

SHRI NIRMAL KANTI CHATTERJEE: I have brought this to your notice. Otherwise
there will be criticism against you. ....(Interruptions)

MR. DEPUTY-SPEAKER: It has been expunged.

... (Interruptions)

SHRI E. AHAMED: Sir, I would like to raise a very important point for the
consideration of the Home Minister as well as the House ...(Interruptions)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ (nù®ú¦ÉÆMÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, +É{ÉEòÒ ½þ¨ÉÉ®úÒ iÉ®ú¡ò Eò¦ÉÒ
ÊxÉMÉɽþ xɽþÓ VÉÉiÉÒ ½èþ* 
... (´ªÉ´ÉvÉÉxÉ)
 +É{É =vÉ®ú Eäò ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉå EòÉä ¤ÉÖ±ÉÉiÉä ½éþ ±ÉäÊEòxÉ
<ºÉ iÉ®ú¡ò +É{ÉEòÒ ÊxÉMÉɽþ xɽþÓ VÉÉiÉÒ ½èþ*



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉä ¤ÉÉä±ÉxÉä EòÉ SÉÉÆºÉ Ê¨É±ÉäMÉÉ* +¦ÉÒ +½þ¨Énù VÉÒ EòÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB*



(´ªÉ´ÉvÉÉxÉ)



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : BEò-BEò Eò®úEäò ¤ÉÉäʱÉB*

... (Interruptions)

MR. DEPUTY-SPEAKER: Let one of you speak.

... (Interruptions)


SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA):

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¢ò ¢òÉiɨÉÒ : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, VÉÒ®úÉä +É´É®ú EòÉ EòÉä<Ç |ÉÉäºÉÒVÉ®ú ½þÉäxÉÉ
SÉÉʽþB*

MR.   DEPUTY-SPEAKER:  You  have  challenged  the  procedure.  Again  you  are
challenging it.

... (Interruptions)

MR. DEPUTY-SPEAKER:    This  is  the  second  time  you  are  challenging  the
procedure.  I have  got  a  list.   I have to select out of them.  This is the
procedure.  Please sit down.

... (Interruptions)

MR. DEPUTY-SPEAKER: This is not going on record.

(Interruptions) ... (Not recorded)

MR. DEPUTY-SPEAKER: The Chair is following the procedure. You please sit down.

... (Interruptions)

MR. DEPUTY-SPEAKER: This is not going on record.

(Interruptions) ... (Not recorded)

MR. DEPUTY-SPEAKER: I have already called Shri  E.Ahamed  to  speak.  Let  him
speak first.

... (Interruptions)

SHRI  NIRMAL  KANTI CHATTERJEE: Sir, I would like to suggest that you meet the
Leaders of the various Parties to sort out what is happening during  the  Zero
Hour.

That will do good to the House and it will also enhance  our  prestige
before  the  people.  You kindly do that because all kinds of things are going
on.

MR. DEPUTY-SPEAKER : At first, please listen to me, gentlemen.



+¦ÉÒ iÉEò EòÉ |ÉÉäºÉÒVÉ®ú ªÉ½þ ½èþ ÊEò ʱɺ]õ ¤ÉxÉ VÉÉiÉÒ ½èþ, ʱɺ]õ ¨Éå 70 +Énù¨ÉÒ ¦ÉÒ ½þÉäiÉä ½éþ,
50 +Énù¨ÉÒ ¦ÉÒ ½þÉäiÉä ½éþ* =xɨÉå B¨É.{ÉÒ. EòÉèxÉ-EòÉèxÉ ½éþ, +Éè®ú näùJÉxÉÉ {Éb÷iÉÉ ½èþ ÊEò EòÉèxÉ ºÉÉ
ºÉ¤VÉèC]õ <¨{ÉÉ®Âú]åõ]õ ½èþ +Éè®ú =xɨÉå ºÉä 
I have to select a few. 

<ºÉEäò +±ÉÉ´ÉÉ +Éè®ú EòÉä<Ç
|ÉÉäºÉÒVÉ®ú +b÷É{]õ Eò®úxÉÉ ½èþ?

Let  the  leaders of all the Parties sit in the Chamber and decide. So
far, this has been followed. All of you may please sit down.

... (Interruptions)

SHRI BASU DEB ACHARIA (BANKURA):  SirI  have  given  a  notice  on  a  very
important subject.



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