<b>XI LOK SABHA DEBATES<i> Session II, Budget </i> </b>
XI LOK SABHA DEBATES Session II, Budget Tuesday, July 23, 1996 / Sravana 1, 1918 (Saka)


Type of Debate: SPECIAL MENTION
Title: Relief to the flood affected people of north Bihar.
Text:
SHRI NAVAL KISHOR RAI:
¸ÉÒ xÉ´É±É ÊEò¶ÉÉä®ú ®úÉªÉ (ºÉÒiÉɨÉgøÒ) ¨ÉÉxÉxÉÒªÉ ={ÉÉvªÉIÉ VÉÒ, ¨Éé +É{ÉEäò VÉÊ®úªÉä ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eäò ºÉÆYÉÉxÉ ¨Éå BEò ¨ÉɨɱÉÉ ±ÉÉxÉÉ SÉɽþiÉÉ ½ÚÆþ* ¨Éé =kÉ®ú-ʤɽþÉ®ú Eäò ºÉÒiÉɨÉgøÒ ºÉä +ÉiÉÉ ½ÚÆþ* {ÉÚ®äú =kÉ®ú ʤɽþÉ®ú ¨Éå Eò¨É±ÉÉ ¤É±ÉÉxÉ, MÉÆb÷Eò, =®úÒ-MÉÆb÷Eò, EòÉèºÉÒ, +nù´ÉÉ®úÉ ºÉ¨ÉÚ½þ +Éè®ú ¤ÉÉMɨÉiÉÒ EòÒ iɨÉÉ¨É xÉÊnùªÉÉå ¨Éå, VÉÉä ʽþ¨ÉÉ±ÉªÉ ºÉä ÊxÉEò±ÉiÉÒ ½éþ, =xɨÉå ¦ÉªÉÆEò®ú ¤ÉÉgø +É<Ç ½Öþ<Ç ½èþ* iɨÉÉ¨É =kÉ®ú ʤɽþÉ®ú ¨Éå nùÉä nùVÉÇxÉ ±ÉÉäMÉ ¤É½þEò®ú ¨É®ú MÉB ½éþ* ºÉÒiÉɨÉgøÒ Eäò {ÉÊ®ú½þÉ®ú, ºÉÖxÉ´É®úºÉÉ, ºÉÖ®úºÉxÉ, EÖò¤Éc÷Ò, xÉÉÆnù{ÉÖ®ú ¤ÉÉÆvÉ {É]Âõ]õÒ +Éè®ú ºÉÒiÉɨÉgøÒ, VÉÉä iɨÉÉ¨É ¤±ÉÉìEò ½éþ ºÉ¦ÉÒ VɱɨÉMxÉ ½éþ* ½þ¨ÉÉ®äú ªÉ½þÉÆ Eò<Ç ±ÉÉäMÉ ¨É®ú MÉB ½éþ* ¨Éä®äú MÉÉÆ´É ¨Éå ¦ÉÒ ºÉÉÊ´ÉjÉÒ xÉÉ¨É EòÒ ¤ÉÉʱÉEòÉ Eò±É bÚ÷¤ÉEò®ú ¨É®ú MÉ<Ç ½èþ* <ºÉ |ÉEòÉ®ú ºÉä {ÉÚ®äú =kÉ®ú ʤɽþÉ®ú ¨Éå nùÉä nùVÉÇxÉ ±ÉÉäMÉ ¤ÉÉgø ºÉä ¨É®ú MÉB ½éþ* ´É½þÉÆ VÉxÉ-VÉÒ´ÉxÉ +ºiÉ-´ªÉºiÉ ½èþ, ¤ÉºÉÉå EòÉ +ÉxÉÉ-VÉÉxÉÉ ¤ÉÆnù ½þÉä MɪÉÉ ½èþ, ®äú±É´Éä +ºiÉ-´ªÉºiÉ ½èþ, ®äú±É ±ÉÉ<xÉå ]Úõ]õ MÉ<Ç ½éþ iÉlÉÉ VÉÉä ¦ÉÒ Ê´ÉEòÉºÉ Eäò EòÉ¨É ½ÖþB ½éþ ´Éä ºÉ¤É ºÉ¨ÉÉ{iÉ ½þÉä MÉB ½éþ* ´É½þÉÆ ÊSÉÊEòiºÉÉ EòÒ EòÉä<Ç ´ªÉ´ÉºlÉÉ xɽþÓ ½èþ* b÷ÉìC]õ®ú VÉÉ xɽþÓ {ÉÉiÉä, CªÉÉåÊEò ®úɺiÉä ¤ÉÆnù ½éþ* º´ÉªÉÆ ¦ÉÉ®úiÉ Eäò EÞòÊ¹É ¨ÉÆjÉÒ ¨ÉvÉÖ¤ÉxÉÒ Eäò ¨ÉÉxÉxÉÒªÉ ºÉÉÆºÉnù ½éþ +Éè®ú <xÉEòÉ BÊ®úªÉÉ +ÉvÉÉ ºÉÒiÉɨÉgøÒ ¨Éå +ÉiÉÉ ½èþ* ¨Éé +É{ÉEäò VÉÊ®úªÉä ºÉÆ®úIÉhÉ SÉÉ½ÚÆþMÉÉ ÊEò ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ =kÉ®ú ʤɽþÉ®ú EòÉ nùÉè®úÉ Eò®åú +Éè®ú =kÉ®ú ʤɽþÉ®ú Eäò ºÉ¦ÉÒ ºÉÉÆºÉnùÉå EòÉä ºÉÉlÉ ±Éä VÉÉBÆ* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ ¦ÉÒ nùÉè®úÉ Eò®åú +Éè®ú ½þ¨ÉEòÉä ¦ÉÒ ºÉÉlÉ ±Éä VÉÉBÆ iÉlÉÉ ®úɽþiÉ ´ªÉ´ÉºlÉÉ Eò®úÉBÆ*

MR. DEPUTY-SPEAKER: Let the Minister reply.

SHRI CHATURANAN MISHRA (MADHUBANI):
EÞòÊ¹É ¨ÉÆjÉÒ (¸ÉÒ SÉiÉÖ®úÉxÉxÉ Ê¨É¸É) : VÉÉä ¤ÉÉgø EòÉ ºÉ¨ÉÉSÉÉ®ú ʨɱÉÉ ½èþ ´É½þ +iªÉÆiÉ ¦ÉªÉÉxÉEò ½èþ, ¨Éé <ºÉ ¤ÉÉiÉ ºÉä ºÉ½þ¨ÉiÉ ½ÚÆþ* <ºÉEòÒ VÉÉÆSÉ ¦ÉÒ ½þÉäMÉÒ, ¨Éé ¦ÉÒ VÉÉ>ÆðMÉÉ* ¨Éé Eò±É +ɺÉÉ¨É ºÉä ±ÉÉè]õEò®ú +ÉiÉÉ ½ÚÆþ, +MɱÉä ºÉ{iÉɽþ ¨Éå ¨Éé ´É½þÉÆ VÉÉ>ÆðMÉÉ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI TARIQ ANWAR (KATIHAR):
¸ÉÒ iÉÉ®úÒEò +xÉ´É®ú (EòÊ]õ½þÉ®ú) : ¤É½ÖþiÉ ºÉä ±ÉÉäMÉ ]õÉb÷É ¨Éå ¤ÉÆnù ½éþ*

... (´ªÉ´ÉvÉÉxÉ)

VÉ¤É ªÉä Ê´É®úÉävÉÒ nù±É ¨Éå lÉä iÉÉä <x½þÉåxÉä ]õÉb÷É EòÉ ¨ÉºÉ±ÉÉ =`öɪÉÉ lÉÉ* +ÉVÉ ½þ¨É ªÉ½þ VÉÉxÉxÉÉ SÉɽåþMÉä ÊEò ´ÉiÉǨÉÉxÉ ºÉ®úEòÉ®ú EòÒ ]õÉb÷É Eäò ¤ÉÉ®äú ¨Éå CªÉÉ {ÉÉìʱɺÉÒ ½èþ +Éè®ú ´É½þ CªÉÉ SÉɽþiÉÒ ½èþ* CªÉÉåÊEò ¤Éc÷Ò ºÉÆJªÉÉ ¨Éå ¨ÉÖκ±É¨É ±ÉÉäMÉ ¤ÉÆnù ½éþ* <ºÉʱÉB ½þ¨É SÉɽåþMÉä +Éè®ú ½þÉä¨É ʨÉÊxɺ]õ®ú ªÉ½þÉÆ ¨ÉÉèVÉÚnù ½éþ, ´Éä ¤ÉiÉÉBÆ ÊEò <ºÉ ¤ÉÉ®äú ¨Éå CªÉÉ ½þÉä ®ú½þÉ ½èþ*

... (´ªÉ´ÉvÉÉxÉ)

THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF TOURISM (SHRI SRIKANT JENA): Mr. Deputy-Speaker, Sir, on TADA issue, the Government will make a statement. ... (

´ªÉ´ÉvÉÉxÉ)

JUSTICE GUMAN MAL LODHA (PALI):
VÉκ]õºÉ MÉÖ¨ÉÉxÉ ¨É±É ±ÉÉägøÉ ({ÉɱÉÒ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ]õÉb÷É ¨Éå VÉÉä ¤ÉÆnù ½éþ, ]õÉb÷É EòÉxÉÚxÉ ¨Éå ªÉ½þ |ÉÉäÊ´ÉVÉxÉ ½èþ ÊEò ÊVÉiÉxÉä ±ÉÉäMÉ {ÉEòcä÷ MÉB ½éþ

... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : =x½þÉåxÉä Eò½þÉ ½èþ ÊEò ´Éä º]äõ]õ¨Éå]õ nåùMÉä*

JUSTICE GUMAN MAL LODHA (PALI):
VÉκ]õºÉ MÉÖ¨ÉÉxÉ ¨É±É ±ÉÉägøÉ ({ÉɱÉÒ) : º]äõ]õ¨Éå]õ nåùMÉä, ¨Éé =ºÉÒ Eäò ¤ÉÉ®äú ¨Éå Eò½þ ®ú½þÉ ½ÚÆþ*

(´ªÉ´ÉvÉÉxÉ)

... (EòɪÉÇ´ÉɽþÒ-´ÉÞkÉÉxiÉ ¨Éå ºÉΨ¨ÉʱÉiÉ xɽþÓ ÊEòªÉÉ MɪÉÉ*)

... (´ªÉ´ÉvÉÉxÉ)

JUSTICE GUMAN MAL LODHA (PALI):
VÉκ]õºÉ MÉÖ¨ÉÉxÉ ¨É±É ±ÉÉägøÉ ({ÉɱÉÒ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ]õÉb÷É Eäò +Ænù®ú VÉÉä ±ÉÉäMÉ ¤ÉÆnù ½éþ

... (´ªÉ´ÉvÉÉxÉ)

BäºÉä +{É®úÉÊvɪÉÉå EòÉä ÊEòºÉÒ iÉ®ú½þ ºÉä ¤ÉJ¶ÉÉ xɽþÓ VÉÉxÉÉ SÉÉʽþB* (´ªÉ´ÉvÉÉxÉ)

... (EòɪÉÇ´ÉɽþÒ-´ÉÞkÉÉxiÉ ¨Éå ºÉΨ¨ÉʱÉiÉ xɽþÓ ÊEòªÉÉ MɪÉÉ*)

ªÉä SÉɽþiÉä ½éþ ÊEò näù¶É Eäò +{É®úÉvÉÒ ±ÉÉäMÉÉå EòÉä UôÉäc÷ ÊnùªÉÉ VÉÉB* ÊVÉxÉ ±ÉÉäMÉÉå xÉä näù¶É Eäò +Ænù®ú JÉÚxÉ-JÉ®úɤÉÉ ÊEòªÉÉ ½èþ, ÊVÉxÉ ±ÉÉäMÉÉå xÉä näù¶É Eäò +Ænù®ú ½þiªÉÉBÆ EòÓ ... (´ªÉ´ÉvÉÉxÉ)

SHRI SOMNATH CHATTERJEE (BOLPUR): Mr. Deputy-Speaker, Sir, on the floor of the House an hon. Member, who was in the judiciary, is making an allegation of a conspiracy between the Home Minister and some hon. Member and with impunity he is repeating that allegation. Where are we going? I would like to know where we are going. Is this the Parliament?

(´ªÉ´ÉvÉÉxÉ)

... (EòɪÉÇ´ÉɽþÒ-´ÉÞkÉÉxiÉ ¨Éå ºÉΨ¨ÉʱÉiÉ xɽþÓ ÊEòªÉÉ MɪÉÉ*)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ªÉ½þ ¶É¤nù Ê®úEòÉbÇ÷ {É®ú xɽþÓ +ÉBMÉÉ* <ºÉEòÉä ÊxÉEòÉ±É nùÒÊVÉB*

JUSTICE GUMAN MAL LODHA: Sir, this is a conspiracy. (Interruptions)

MR. DEPUTY-SPEAKER: Lodhaji, please sit down.


[NEXT PAGE]